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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(b) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(b)the dale, time and place for the scrutiny of nominations, and such date shall be the date next following the last date appointed for making nominations, or if that day is a public holiday, the next succeeding day which is not a public holiday;