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[Cites 0, Cited by 0] [Section 417(1)] [Section 417] [Entire Act]

State of Tamilnadu - Subsection

Section 417(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)provide for places with all necessary attendants and apparatus, for the disinfection of conveyances, clothing, bedding or other articles which have been exposed to infection from any infectious disease; and