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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(21D) in Aircraft Rules, 1937

(21D)[ "Flight Procedures Trainers" means a device which provides a realistic flight deck environment, and which simulates instrument responses, simple control functions of mechanical, electrical, electronic and the like, aircraft systems, and the performance and flight characteristics of aircraft of a particular class; [Inserted by Notification No. G.S.R. 289(E), dated 08.04.2022 (w.e.f. 23.03.1937).]