Madhya Pradesh High Court
Sbi Staff Housingh Co Operative Society ... vs Houseing And Urban Development ... on 28 February, 2018
THE HIGH COURT OF MADHYA PRADESH WP-22602-2017 (SBI STAFF HOUSINGH CO OPERATIVE SOCIETY LIMITED ( A COOPERATIVE HOUSING SOCIETY REG. UNDER THE M P C Vs HOUSEING AND URBAN DEVELOPMENT CORPORATION LIMITED (A COMPANY REG. UNDER THE COMPANIES ACT )) Jabalpur, Dated : 28-02-2018 Shri Arvind Chouksey, learned counsel for the petitioner. Learned counsel for the petitioner seeks leave of this Court to withdraw this petition with liberty to pursue his pending representation sh before the Debts Recovery Tribunal.
e With the aforesaid liberty, writ petition stands dismissed as ad withdrawn.
Pr (ROHIT ARYA)
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JUDGE
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Digitally signed by PRACHI KUNTE
Date: 2018.03.01 04:41:53 -08'00' M Prachi of rt ou C h ig H