Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(2) in Rajasthan Electricity Regulatory Commission (Transmission Licensee's Standards of Performance) Regulations, 2004 (2)"Grid Code" means the code prepared by the Licensee in accordance with the terms of clause 12 of the Transmission and Bulk Supply Licensee, 2001.
