Section 3(1)(b) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

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State of Rajasthan - Subsection

Section 3(1)(b) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(b)Other institutions. - In this category will be included institutions dealing with other aspects of education such as Pre-Primary Training Institutions, pre-Primary Montessory and Kinder-Garten Schools. Research and Cultural Societies engaged in the advancement of knowledge or cultural institutions for the collection, preservation, editing and publication of old literature, which are not attached to a recognised school or college provided that they do not take part in communal or subversive activities: (Sanskrit Pathshalas and Colleges) societies or special schools engaged in the teaching of Music and/or Dance and or a Drama or Physical Education: Physical cultural organisation and sports Associations or other Bodies conducting tournaments and competitions in games, sports or cultural activities, special schools for physically handicapped children; Arts, (Science or Commerce Colleges, Teachers Training Colleges or Schools: Engineering College/Vocational and Technical Schools) or institutes including Art or Craft Schools, Rural institutes, Scouts/Guide Association, Vocational Guidance Clinics which are attached to educational institutions, institutions for adult and social education, public libraries, Educational Camps and tours etc. etc.

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State of Rajasthan - Subsection

Section 3(1)(b) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963