Section 3(1) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963
(1)Classification of Institutions. - The institutions will be classified under two categories-(a)Educational institutions. - In this category shall be included all schools, colleges, technical institutions and other institutions imparting primary, secondary or post secondary (higher) education and following the curricular prescribed or approved by the Education Department of the Government of Rajasthan or the Ministry of Education, Government of India, Board of Secondary Education, Rajasthan, Statutory Universities established or to be established in Rajasthan.(b)Other institutions. - In this category will be included institutions dealing with other aspects of education such as Pre-Primary Training Institutions, pre-Primary Montessory and Kinder-Garten Schools. Research and Cultural Societies engaged in the advancement of knowledge or cultural institutions for the collection, preservation, editing and publication of old literature, which are not attached to a recognised school or college provided that they do not take part in communal or subversive activities: (Sanskrit Pathshalas and Colleges) societies or special schools engaged in the teaching of Music and/or Dance and or a Drama or Physical Education: Physical cultural organisation and sports Associations or other Bodies conducting tournaments and competitions in games, sports or cultural activities, special schools for physically handicapped children; Arts, (Science or Commerce Colleges, Teachers Training Colleges or Schools: Engineering College/Vocational and Technical Schools) or institutes including Art or Craft Schools, Rural institutes, Scouts/Guide Association, Vocational Guidance Clinics which are attached to educational institutions, institutions for adult and social education, public libraries, Educational Camps and tours etc. etc.
