Section 4(3) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000
(3)The Inspecting Officer shall.(a)evaluate whether 15%, 6% and 6% of revenues under each segment of funds both under general funds and other schemes have been complied with generally and check physically a few major works under such programmes.(b)create the nature of assets under Jawahar Rojgar Yojana/ Employment Assurance Scheme / Swarna Jayanthi Gram Sworojgar Yojana/Jawahar Gram Samruddi Yojana etc., and the proportion of Schedule Caste/Schedule Tribe/ Women employed for these works.
