Section 4(3)(b) in Andhra Pradesh Panchayat Raj Officers delegation of Powers Rules, 2000
(b)create the nature of assets under Jawahar Rojgar Yojana/ Employment Assurance Scheme / Swarna Jayanthi Gram Sworojgar Yojana/Jawahar Gram Samruddi Yojana etc., and the proportion of Schedule Caste/Schedule Tribe/ Women employed for these works.