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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The Greater Noida Industrial Development Area Building Regulations, 1992

(3)[ Chapter I to V shall apply to the building activity within the urbanisable area and Chapter VI shall apply to the area designated for agricultural use by the Authority.] [Substituted by Greater Noida (Amendment) Regulations, 2000, Reg. 1.]