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State of Uttar Pradesh - Section

Section 1 in The Greater Noida Industrial Development Area Building Regulations, 1992

1. Short title, commencement and application.

(1)These regulations may be called the Greater NOIDA Industrial Development Area Building Regulations, 1992.
(2)They shall come into force with effect from the date of their publication in the Gazette.
(3)[ Chapter I to V shall apply to the building activity within the urbanisable area and Chapter VI shall apply to the area designated for agricultural use by the Authority.] [Substituted by Greater Noida (Amendment) Regulations, 2000, Reg. 1.]