Himachal Pradesh High Court
Mohinder Singh & Ors. vs . Bulu Ram & Ors. on 18 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Mohinder Singh & Ors. vs. Bulu Ram & Ors.
RSA No. 685 of 2008 18.05.2022 Present: Mr. Neeraj Gupta, Sr. Advocate with Mr. Ajit Pal Singh .
Jaswal, Advocate, for the appellants.
Mr. Divya Raj Singh, Advocate, for respondent No. 1.
Mr. Athrav Sharma, Advocate, for respondents No. 2 and 3.
Mr. H. C. Sharma, Advocate, for respondents No. 3(a) to 3(c).
Power of attorney on behalf of respondents No. 4 and 5 not filed, hence, they are proceeded ex parte in terms of order dated 20.04.2022.
Since, the appeal pertains to the year, 2008, therefore, list the same for hearing on 29.06.2022.
(Tarlok Singh Chauhan) Judge May 18, 2022 (sanjeev) ::: Downloaded on - 18/05/2022 20:11:20 :::CIS