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State of Haryana - Section

Section 24 in The Haryana Medical Education Service Rules, 1988

24. Repeal and saving.

- The Haryana Medical Education Service Rules, 1986, are hereby repealed :Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.Appendix-A(See Rule 3)
Sr.No. Designation and Post Number of Posts Scale of pay and allowances
___________________________
Permanent Temporary Total
1 2 3 4 5 6
1. Director 1 - 1 7300-100-7600 + Rent free accommodation
2. Medical Superintendent - 1 1 5100-150-5400-EB-150-6150 + NPA + Other Allowances
3. Dean (Medical) - - -  
4. Deal (Dental) - - -  
5. Deputy Dean (Medical) - - -  
6. Head of Pharmacy Department 1 - 1 5100-150-5400-EB-150-6150 + NPA + Other Allowances
7. Professor (Medical) ] 27 8 33 [ 5100-150-5400-EB-150-6150 + NPA + Other Allowances
  Professor (Non-Medical) 5100-150-5400-EB-150-6150 + NPA + Other Allowances
8. Professor (Dental) 1 5 6 5100-150-5400-EB-150-6150 + NPA + Other Allowances
9. Teacher (Medical) ] 124 41 165 [ 3000-100-3400-EB-3500-125-4000-EB-125-5000 + NPA + TeachingAllowance + Other allowances
  Teacher (Non-Medical) 3000-100-3400-EB-3500-125-4000-EB- 125-5000 + NPA + TeachingAllowance + Other allowances
10. Teacher (Dental) 2 11 13 3000-100-3400-EB-3500-125-4000-EB-125- 5000 + NPA + TeachingAllowance + Other allowances
11. Lecturer (Pharmacy) 3 3 5 2000-60-2300-EB-75-3200 + Other allowances.
Note. :- In addition to the pay, the teachers shall also be given teaching allowance at the following rates, namely :-
(i)Lecturer at the rate of Rs. 100 per mensem;
(ii)Reader at the rate of Rs. 150 per mensem;
(iii)Associate Professor at the rate of Rs. 200 per mensem.
Department-wise Break-up of the Posts of Professors and Teachers
    Professors (Medical/Non-Medical) Teachers (Medical/Non-Medical)
_____________________________________________________
Sr. No. Name of the Department Permanent Temporary Permanent Temporary
1 2 3 4 5 6
1. Anatomy 1 - 8 3
2. Anaesthesiology 1 - 5 3
3. Blood Bank - - 1 -
4. Bio-chemistry 1 - 9 3
5. Burns and Plastic Surgery - 1 - 1
6. Cardiology - - - -
7. Cardiac Surgery - - - -
8. Dermatology and Venerology 1 - 2 -
9. E.N.T. 1 - 6 -
10. Forensic Medicine 1 - 2 -
11. Gastroentrology - - - -
12. Immunology - 1 - 1
13. Medicine 4 - 12 2
14. Microbiology 1 - 3 1
15. Neuro-Surgery - 1 - 2
16. Neurology - - - -
17. Obstetrics and Gynaecology 2 - 7 3
18. Oppthalmology 1 1 7 3
19. Orthopaedic Surgery 1 - 3 2
*20 Ortho. Department - 1 - 2
21. Physiology 1 - 9 2
22. Pathology 1 1 9 -
23. Pharmacology 1 - 4 1
24. Psychiatry 1 - 5 -
25. Paediatrics 1 - 5 -
26. Paediatrics Surgery - 1 - 3
27. Pharmacy 1 (Head) - 3 2
28. Radiology 1 - 6 -
29. Radio-therapy - 1 3 -
30. Surgery 4 - 10 4
31. Social & Preventive Medicine 1 - 5 5
32. Tuberculosis & Chest Diseases 1 - 3 -
    27 + 1(Head ofPharmacy) 8 127 43
*Created under the scheme of OrthopaedicInstitute
    Professors (Dental) Teachers (Dental)
_____________________________________________________
Sr. No. Name of the Department Permanent Temporary Permanent Temporary
1 2 3 4 5 6
1. Conservative dentistry - - - -
2. Conservative Dentistry - - - -
3. Dental Materials - - - -
4. Ortiddontics - - 1 -
5. Oral and Maxillofacial Surgery - - - 1
6. Oral Medicine and Radiology - - - -
7. Oral Pathology and Microbiology - - - -
8. Oral Anatomy - - - 1
9. Prosthodontics - - - 1
10. Pedodontics - - - 1
11. Periodontics - - - -
Appendix B(See rule 7)General. - In respect of all the posts in the Service, persons must possess -
(a)Medical men must be registered under the Punjab Medical Registration Act, 1916, or any other Act, corresponding thereto in force in any other State/Central Medical Registration Act, and non-medical persons must fulfil the qualifications and experience as laid down by Medical Council of India before appointments are made.
(b)In case of Dentistry, must be registered under Dental Council of India Act, 1948 or any other Act corresponding thereto in force in any other State/Central Medical Registration Act. They should be registered with the Haryana State Dental Council.
SI. No. Designation of posts Academic qualifications and experience, if any,for direct recruitment and appointment by transfer/deputation Academic qualifications and experience, if any,for appointment by promotion Academic qualifications and experience onre-designation as Reader/Associate Professor
1 2 3 4 5
1. Director (1) A basic University qualification included in theschedules to Indian Medical Council Act, 1956 - -
    (2) M.D./M.S./D.M./M. Ch. or equivalent qualification in anyspeciality.   -
    Experience    
    Teaching and/or research experience of not less than 10 yearsout of which 5 years should be as Professor in the Department. - -
    Preferential - Should have attained national/internationalstatus in the profession. This may be in teaching, research orprofessional competence.    
2. Medical superintendent (1) A basic University qualification included in theschedules to Indian Medical Council Act, 1956 - -
    (2) Master of Hospital Administration or M.S./M.D. orequivalent qualifications - -
    Experience :    
    As Medical Superintendent of a hospital with beds above 500for 2 years or 5 years as Deputy Medical Superintendent andshould have completed 10 years service after M.B.B.S. and 5years after M.S./M.D. or equivalent qualifications.    
    OR    
    Professor of a Clinical Department of Medical College for 5years' standing with experience of Hospital Administration. - -
3. Dean (Medical) - (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956. -
      (2) M.D./M.S. or equivalent postgraduate qualification on thesubject concerned -
      Experience :  
      Five years teaching experience as Professor (Medical) in anyMedical subject.  
4. Dean (Dental) - (1) A basic University qualification included in the scheduleto Dentist Act, 1948. -
      (2) M.D.S. or equivalent qualification in the subjectconcerned.  
      Experience :  
      Three years teaching experience as Associate Professor(Medical) in any Medical subject.  
5. Deputy Dean (Medical) - (1) A basic University qualification included in the scheduleto Indian Medical Council Act,1956 -
      (2) M.D/M.S. or equivalent qualification in the subjectconcerned.  
      Experience :  
      Three years teaching experience as Associate Professor(Medical) in any Medical subject.  
6. Head of Pharmacy Department Basic Pharmaceutical degree with post- graduatequalification. Preferably Ph.D. - -
  Experience      
  10 years teaching experience      
7. Professor (Medical) in super-speciality (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956. (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956  
    (2) D.M./M.Ch. or equivalent qualification in the subjectconcerned. (2) D.M./M.Ch. or equivalent qualification in the subjectconcerned.  
    Experience : Experience :  
    Five years teaching experience in the super-specialityconcerned as a Reader or an equivalent post. Five years teaching experience in the super- specialityconcerned as a Reader or an equivalent post.  
  Professor (Medical) (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956. (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956  
    (2) M.D./M.S. or equivalent postgraduate qualification in thesubject concerned. (2) M.D./M.S. or equivalent postgraduate qualification in thesubject concerned.  
    Experience : Experience :  
    Five years teaching experience in the speciality concerned asa Reader or an equivalent post. Five years teaching experience in the speciality concerned asa Reader or an equivalent post.  
  Professor (Non-Medical) (1) Postgraduate qualification in the subject concerned. (1) Postgraduate qualification in the subject concerned.  
    (2) Ph.D./D.Sc. in the subject concerned. (2) Ph.D./D.Sc. in the subject concerned.  
    Experience : Experience :  
    Five years teaching experience in the speciality concerned asa Reader or an equivalent post. Five years teaching experience in the speciality concerned asa Reader or an equivalent post.  
8. Professor (Dental) (1) A basic University qualification included in the scheduleto Dentist Act, 1948. (1) A basic University qualification included in the scheduleto Dentist Act, 1948.  
    (2) M.D.S. or equivalent qualification in the subjectconcerned. (2) M.D.S. or equivalent qualification in the subjectconcerned.  
    Experience : Experience :  
    Five years teaching experience in the speciality concerned asa Reader or an equivalent post. Five years teaching experience in the speciality concerned asa Reader or an equivalent post.  
9. Teachers (Medical/Non-Medical)    
  Associate Professor (in super-speciality) - - (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956.
        (2) D.M.S./M.Ch. or equivalent qualification in the subjectconcerned.
        Experience :
        Five years teaching experience in the super-specialityconcerned as a Reader or an equivalent post and must havecrossed 2nd efficiency bar.
  Associate Professor (Medical) - - (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956.
        (2) M.D./M.S. or equivalent qualification in the subjectconcerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Reader or an equivalent post and must have crossed 2ndefficiency bar.
  Associate Professor (Non-Medical)     (1) Postgraduate qualification in the subject concerned.
        (2) Ph.D./D.Sc. in the subject concerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Reader or an equivalent post and must have crossed 2ndefficiency bar.
  Reader (in super-speciality)     (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956.
        (2) D.M./M.Ch. or equivalent qualification in the subjectconcerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Lecturer or an equivalent post and must have crossed 1stefficiency bar.
  Reader (Medical) - - (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956
        (2) M.D./M.S. or equivalent qualification in the subjectconcerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Lecturer or an equivalent post and must have crossed 1stefficiency bar.
  Reader (Non-Medical) - - (1) Postgraduate qualification in the subject concerned.
        (2) Ph.D./D.Sc. in the subject-concerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Lecturer or an equivalent post and must have crossed 1stefficiency bar.
  Lecturer (in Super-speciality) (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956    
    (2) D.M./M.Ch. or equivalent qualification in the subjectconcerned.    
    Experience :    
    As Registrar or an equivalent post in the super-specialityfor three years in Medical College of which one year should beafter post-graduate qualification.    
  Lecturer (Medical) (1) A basic University qualification included in the scheduleto Indian Medical Council Act, 1956.    
    (2) M.D./M.S. or equivalent postgraduate qualification in thesubject concerned.    
    Experience :    
    As Registrar or an equivalent post in the speciality forthree years in Medical College of which one year should be afterpost-graduate qualification.    
  Lecturer (Non-Medical) (1) Postgraduate qualification in the subject concerned.    
    (2) Ph.D/D.Sc. in the subject concerned.    
    Experience :    
    As Registrar or an equivalent post in speciality concernedfor three years in Medical College of which one year should beafter postgraduate qualification.    
10. Teachers (Dental) - -  
  Associate Professor (Dental)     (1) A basic University qualification included in the schedulein Dentist Act, 1948
        (2) M.D.S. equivalent qualification in the subject concerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Reader or an equivalent post and must have crossed 2ndefficiency bar.
  Reader (Dental) - - (1) A basic University qualification included in the scheduleto Dentist Act, 1948
        (2) M.D.S. or equivalent qualification in the subjectconcerned.
        Experience :
        Five years teaching experience in the speciality concerned asa Lecturer or an equivalent post and must have crossed 1stefficiency bar.
  Lecturer (Dental) (1) A basic University qualification included in the schedulein Dentist Act, 1948.    
    (2) M.D.S. equivalent qualification in the subject concerned.    
    Experience :    
    Teaching experience of one year after obtaining post-graduatedegree i.e. M.D.S. or equivalent qualification.    
11. Lecturer (Pharmacy) General ChemistryOrganic Chemistry     M.Pharm.
         
    Pharmacetical Chemistry I and II     (Pharm. Chem.)
    Experience    
    B. Pharm. with 3 years experience    
    Physics   M.Sc. (Physics)
    Biology andPharmacognory } M. Pharm. (Pharmacognosy)
    Experience    
    B. Pharm. with 3 years experience    
    English   M.A. (English)
    Pharmaceutics-IPharmaceutics-IIForensicPharmacyand Ethics     M. Pharm. (Pharmaceutics)
    Experience    
    B. Pharm. with 3 years experience    
    PharmacologyPhysiology including Anatomy and HealthEducation     M. Pharm. (Pharmacology)/ M.Sc. (Pharmacology)
    Experience    
    B. Pharm. with 3 years experience    
Appendix C[See Rule 16(1)]
S. No. Designation of post Appointing authority Nature of Penalty Authority empowered to impose penalty
1 2 3 4 5
1. Director   Minor Penalties  
2. Medical Superintendent   (i) Warning with a copy in the personal file (Characterroll);  
3. Dean (Medical)   (ii) Censure;  
4. Dean (Dental) Government (iii) Withholding of promotion; Government
5. Deputy Dean (Medical)   (iv) recovery from pay of the whole or part of any pecuniaryloss caused by negligence or breach or orders, to the CentralGovernment or a State Government or to a Company and associationor a body of individuals whether incorporated or not, which iswholly or substantially owned or controlled by the Government orto a local authority set up by an Act of Parliament or of thelegislature of a State; and,  
6. Head of Pharmacy Department,    
7. Professor (Medical/Non-Medical),    
8. Professor (Dental)   (v) Withholding of increments of pay  
9. Teacher (Medical/Non-Medical)   Major Penalties  
10. Teacher (Dental)   (vi) reduction to a lower stage in the time scale of pay fora specified period, with further directions as to whether or notthe Government employee will earn increments of pay during theperiod of such reduction and whether on the expiry of suchperiod, the reduction will or will not have the effect ofpostponing the future increments of his pay;  
      (vii) reduction to a lower scale of pay, grade, post orservice which shall ordinarily be a bar to the promotion of theGovernment employee to the time scale of pay, grade, post orservice from which he was reduced, with or without furtherdirections regarding conditions of restorations to the grade orpost or service from which the Government employee was reducedand his seniority and pay on such restoration to that grade,post or service;  
      (viii) compulsory retirement;  
      (ix) removal from service which shall not be adisqualification for future employment under the government.  
      (x) dismissal from service which shall ordinarily be adisqualification for future employment under the government;  
Appendix D[See Rule 16(2)]
S. No. Designation of post Nature of Order Authority empowered to make the order
1 2 3 4
1. Director (i) Reducting or withholding the amount ofordinary/additional pension admissible under the rules governingpension;  
2. Medical Superintendent  
3. Dean (Medical),  
4. Dean (Dental) (ii) Terminating the appointment of a member of the Serviceotherwise than on his attaining the age fixed forsuperannuation. Government
5. Deputy Dean (Medical)  
6. Head of Pharmacy Department  
7. Professor (Medical/Non-Medical)  
8. Professor (Dental)    
9. Teacher (Medical/Non-Medical)    
10. Teacher (Dental)    
11. Lecturer (Pharmacy)