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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(k) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006

(k)[ "public works" means construction, development, repairing, maintenance and management of [[Clause (k) Substituted by section 5(10), ibid (w.e.f. 10.9.2010), which read as under :