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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Bengal Presidency - Subsection

Section 9(3)(d) in The Bengal Vagrancy Act, 1943

(d)children, are segregated from each other and from vagrants who do not belong to any of the aforementioned classes and shall also ensure that the male vagrants are segregated from the female vagrants: