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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bengal Presidency - Subsection

Section 9(3) in The Bengal Vagrancy Act, 1943

(3)In issuing any order under sub-section (1), the Controller shall ensure that the following classes of vagrants, namely: -
(a)lepers,
(b)the insane or mentally deficient,
(c)those suffering from communicable diseases other than leprosy.
(d)children, are segregated from each other and from vagrants who do not belong to any of the aforementioned classes and shall also ensure that the male vagrants are segregated from the female vagrants:
Provided that the provisions of this sub-section in respect of children be relaxed as prescribed.