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State of Madhya Pradesh - Section

Section 7 in The M.P. Nagarpalika Nirvachan Niyam, 1994

7. Inspection and issue of certified copies.

- Every member of the public shall have the right to inspect the voters' list referred to in sub-rule (4) of Rule 6 on payment of a fee of two rupees in cash and certified copies of the same may be issued by the Registration Officer or by an officer authorised by him in this behalf to an applicant on payment of the same fees in cash as are prescribed for copies of revenue records.