Himachal Pradesh High Court
Chaudhary Ram vs . Ranjha Ram (Since Deceased) Through on 14 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chaudhary Ram vs. Ranjha Ram (since deceased) through his legal heirs & Ors.
.
RSA No. 158 of 2021.
14.09.2022 Present: Mr. Sunil Kumar, Advocate, vice Mr. Rajiv Rai, Advocate, for the appellant.
Mr. Malay Kaushal, Advocate, for respondents No.1(a) to 1(f) and 2(a).
CMP No. 11250 of 2021. r More time sought to file reply. Be filed within two weeks.
List on 16th November, 2022.
(Satyen Vaidya) Judge.
14th September, 2022.
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