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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2) in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

(2)If a poll is a demanded by any member present shall be taken by show of hands; and the result of such poll shall be deemed to be the resolution of the board at the meeting.