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State of Uttar Pradesh - Section

Section 15 in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

15.

(1)Unless a poll is demanded by any member present at a meeting a declaration made at the meeting by the Adhyaksh that a resolution has been passed shall be sufficient warrant for the making of any entry to that effect in the minute book.
(2)If a poll is a demanded by any member present shall be taken by show of hands; and the result of such poll shall be deemed to be the resolution of the board at the meeting.