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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(6)(d) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(d)each such package bears thereon or on a label affixed thereto-the declarations required to be made under these rules.