Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 17] [Entire Act] Union of India - Subsection Section 17(e) in The Auroville Foundation Act, 1988 (e)to prepare a master-plan of Auroville in consultation with the Residents' Assembly and to ensure development of Auroville as so planned;
