Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of West Bengal - Subsection Section 10(2) in East Kolkata Wetlands (Conservation and Management) Act, 2006 (2)The Authority shall, on receipt of the application, examine the merit of the case and, if necessary, inspect the proposed site.
