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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(b) in The U.P. Panchayat Raj Act, 1947

(b)any recommendation as to the appointment, transfer or dismissal of patrol of the Irrigation Department, Patwari (or Lekhpal, village chowkidar) or Mukhia serving in any area within the jurisdiction of such [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.]