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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(1) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(1)In case the owner of the milk plant defaults in making payment of cess in two consecutive quarters, the competent authority shall impose a penalty, after giving the owner of milk plant an opportunity of being heard, subject to a minimum of two and a maximum of five times the defaulting amount.