Sales of immovable property in execution of decree shall be conducted by the following official, viz :-(i)when the sale is held at the district Court-house, by the Sale Amin or an official not inferior in rank to a Naib-Nazir;(ii)when the sale is held at the district other than the district Court-house, by a Sale Amin or a Naib-Nazir an official-superior in rank to a process-saver.
