Section 17(2)(a) in The Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(a)the places at which and the manner in which the substance of the notification may be published under sub-section (3) of section 3;

Legal Document View