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[Cites 0, Cited by 0] [Section 1023] [Entire Act]

Bengal Presidency - Subsection

Section 1023(a) in Police Regulations, Bengal , 1943

(a)All indents for locks of local manufacture which must comprise annual demands, as far as possible, should be sent direct to the Chief Controller of Stores, Indian Stores Department, Hardware Branch, Delhi, for compliance. Casual demands will also be supplied in cases of real urgency.