Madhya Pradesh High Court
Jaan Alam vs The State Of Madhya Pradesh on 7 February, 2020
Author: Jagdish Prasad Gupta
Bench: Jagdish Prasad Gupta
1 CRA-10839-2019 The High Court Of Madhya Pradesh CRA-10839-2019 (JAAN ALAM AND OTHERS Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 07-02-2020 Parties through their counsel. As prayed by counsel for the appellant, list the case in the next week.
(J. P. GUPTA) JUDGE HS Digitally signed by HEMANT SARAF Date: 07/02/2020 16:55:26