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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(2)Except as otherwise provided by the Board at the time of his re-employment, these Regulations shall apply to a person is reemployed in the Corporation's service as if he has entered the service for the first time on the date of his re-employment.