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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Chattisgarh - Subsection

Section 77(2) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(2)The whole time staff in a home may consist of Superintendent, Probation Officer (in case of Observation Home/Special Home), Case Workers (in case of children's home/shelter home/after care organization), Child Welfare Officers, Counsellor, Educator, Vocational Training Instructor. Medical Staff, Administrative staff, Care Takers, house master/matron, store keeper, cook, helper, washerman, cleaners, gardeners as required.