Gujarat High Court
Bimalkumar Karshanbhai Tank vs Income Tax Officer, Ward 1(2)(1) on 1 September, 2021
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Vaibhavi D. Nanavati
C/SCA/12620/2021 ORDER DATED: 01/09/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 12620 of 2021
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BIMALKUMAR KARSHANBHAI TANK
Versus
INCOME TAX OFFICER, WARD 1(2)(1)
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Appearance:
MR MANISH J SHAH(1320) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
and
HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI
Date : 01/09/2021
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. Manish Shah, the learned counsel appearing for the writ applicant.
Let notice be issued to the respondents, returnable on 11.10.2021.
Let there be an ad-interim order in terms of Para-11 (C).
Direct service is permitted.
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