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Gujarat High Court

Bimalkumar Karshanbhai Tank vs Income Tax Officer, Ward 1(2)(1) on 1 September, 2021

Author: J.B.Pardiwala

Bench: J.B.Pardiwala, Vaibhavi D. Nanavati

        C/SCA/12620/2021                                   ORDER DATED: 01/09/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 12620 of 2021

==========================================================
                            BIMALKUMAR KARSHANBHAI TANK
                                       Versus
                           INCOME TAX OFFICER, WARD 1(2)(1)
==========================================================
Appearance:
MR MANISH J SHAH(1320) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                                   Date : 01/09/2021

                                    ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA) We have heard Mr. Manish Shah, the learned counsel appearing for the writ applicant.

Let notice be issued to the respondents, returnable on 11.10.2021.

Let there be an ad-interim order in terms of Para-11 (C).

Direct service is permitted.

(J. B. PARDIWALA, J) (VAIBHAVI D. NANAVATI,J) Vahid Page 1 of 1 Downloaded on : Wed Sep 01 23:56:04 IST 2021