Central Administrative Tribunal - Delhi
Ravindra Baliram Patil vs Ajay Mittal &Amp Ors on 18 January, 2019
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH: NEW DELHI
C.P. 390/2017 In
O.A. No. 3394/2016
With
CP No.384/2017 in
OA No.4019/2016
CP No. 386/2017 In
OA No.4017/2016
C.P. No.388/2017 In
O.A. No.3411/2016
Order reserved on: 11.01.2019
Order pronounced on: 18.01.2019
HON'BLE MR. V. AJAY KUMAR, MEMBER (J)
HON'BLE MS. ARADHANA JOHRI, MEMBER (A)
CP No. 390/2017
01. Sh. Hoobraj Singh Thakur,
S/o Sh. Shyamle Singh Thakur,
D.O.B. 28/05/1968,
Date of Joining 18/09/1990,
Working as helper,
AIR, Jabalpur (M.P.).
02. Sh. Tara Singh Daberao,
S/o Sh. Babu Singh Daberao,
DOB-20/08/1963,
DOJ 23/07/1992
LPT: Khamgaon DMC: Bhusawal.
03. Sh. Jiwan Das Kumare,
S/o Sh. Mukinda Kumare,
DOB : 21/04/1964
DOJ: 27/12/1990
LPT: Pandhar Kawada
DMC: Chandrapur.
04. Sh. Dhanraj Ukey,
s/o Sh. Shivcharan Ukey,
ODB: 18/08/1966
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and connected cases
DOJ: 11/03/1991,
LPT : Bramhapuri,
DMC: Chandrapur.
05. Sh. Naval Sinh Jadeja,
s/o Sh. Surubha Jadeja,
DOB: 12/07/1965,
DOJ: 25/02/1990
LPT: Jamnagar DMC: Rajkot.
06. Sh. Tushar Bhai Patel,
S/o Sh. Prabhubhai Patel,
DOB: 05/05/1966
DOJ: 13/09/1990
LPT: Umargaon DMC: Nasik.
07. Sh. Suresh Raja Bhau Pande,
S/o Sh. Raju Bhau Pande,
DOB: 05/04/1964,
DOJ: 22/12/1991,
LPT: Akola DMC: Akola.
08. Sh. Narendra Bhai Mahyavansi,
S/o Sh. Chhana Bhai Mahyavansi,
DOB: 28/10/1961
DOJ: 18/06/1988
LPT: Daman DMC: Surat.
09. Sh. Piyush Bhai Majoor,
S/o Sh. Dayal Bhai Majoor,
DOB: 15/12/1960
DOJ: 01/07/1990HPT: Surat.
10. Sh. Mahendra Patel,
S/o Sh. Soma Patel,
DOB: 02/10/1966,
DOJ:07/10/1989,
HPT: Surat.
11. Sh. Chintu Bhai Choudhary,
S/o Sh. Kahsiram Choudhary,
DOB: 01/06/1965,
DOJ: 14/02/1990,
LPT: Ahwa DMC: Surat.
12. Sh. Dinesh Bhai Patel,
S/o Sh. Lalji Patel,
DOB: 10/07/1966
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and connected cases
DOJ: 18/07/1990
LPT: Valsad DMC: Surat.
13. Sh. Kirat Jadav,
s/o Sh. Amar Sinh
DOB: 10/09/1965
DOJ:20/04/1990
Air Rajkot.
14. Sh. Rajendra Vekaria,
S/o Sh. Gunvant Rai,
DOB: 18/06/1967
DOJ:24/04/1990
LPT: Khambaliya,
DMC: Rajkot.
15. Sh. Hulasram Randive,
S/o Sh. Sadaram Randive,
DOB: 07/01/1964,
DOJ: 10/11/1989
LPT: Malanjkhand
DMC:Raipur (CG).
16. Sh. Roopsingh Saiyam
S/o Sh. Ratansing Saiyam,
DOB: 03/04/1966
DOJ:25/10/1990
LPT: Malanjkhand
DMC: Raipur (CG).
17. Sh. Ghanshyam Arlekar,
S/o Sh. Shanu Arlekar,
DOB: 12/03/1965
DOJ: 01/09/1989
DDK: Panji Goa.
18. Sh. Santosh Kudalkar,
s/o sh. Datta Kudalkar,
DOB: 21/01/1965
DOJ:15/05/1991
DDK : Panji Goa.
19. Sh. Yashwant Parab,
S/o Sh. Dattaram Parab,
DOB: 25/06/1961
DOJ:20/05/1991
DDK: Panji Goa
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and connected cases
20. Sh. Sadanand Parab,
S/o Sh. Shankar Parab,
DOB: 14/02/1963
DOJ: 01/11/1989
DDK: Panji Goa.
21. Sh. Dinesh Sinh Rana,
S/o Sh. Prabhat Sinh Rana,
DOB: 17/05/1966,
DOJ: 22/06/1988,
LPT: Surendranagar,
DMC: Rajkot.
22. Sh. Avinash Borade,
S/o Sh. Tukaram Borade
DOB: 29/12/1962
DOJ: 07/02/1992
LPT: Akkalkot DMC: solapur.
23. Sh. Virshan Bhai Dhodya,
S/o Sh. Nbarsinha Bhai Dhodya,
DOB: 01/06/1969
ODJ: 22/11/1990
LPT: Navapur DMC: Surat.
24. Sh Mannulal Suryanvansi,
s/o Sh. Chhatalal Suryanvansi
DOB: 30/07/1965
DOJ: 22/07/1989
DDK: Raipur (CG).
25. Sh. Bachanlal Manzi,
s/o Sh. Shivprasad Manzi,
DOB: 18/05/1970
DOJ: 24/07/1990
DDK: Raipur (CG).
26. Sh. Sadanand Jha,
S/o Sh. Shamakant Jha,
DOB: 12/10/1969
DOJ: 13/10/1989
DDK: Raipur (CG).
27. Sh. Kishor Bagul,
S/o Sh. Ragunath Bagul,
DOB: 01/01/1965
DOJ: 15/02/1991
LPT: Shahada
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and connected cases
DMC: Jalgaon.
28. Sh. Sanjay pawar,
S/o Sh. Shakar Pawar,
DOB: 17/01/1964
DOJ:22/02/1992
LPT: Nashik
DMC: Nashik.
29. Sh. Mahendra Aheer
s/o Sh. Vinayak Aher,
DOB: 20/07/1963
DOJ: 14/11/1991
LPT: Manmad
DMC: Aurangabad.
30. Sh. Suresh Khandare,
S/o Sh. Jayram Khandare,
DOB: 01/06/1964
DOJ: 31/03/1992
LPT: Barshi
DMC: Solapur
31. Sh. Ganapat Madavi,
S/o Sh. Damaji Madavi,
DOB: 04/05/1970
DOJ: 29/05/1991
LPT: Kinwat,
DMC: Nanded.
32. Sh. Kishor Kumar,
s/o Sh. Nagappa,
DOB: 23/05/1965
DOJ: 17/10/1989
LPT: Udupi Manipal
DMC: Mangalore (Karnataka).
33. Sh. Vasant Kumar Shettar,
S/o Sh. Manjunath
DOB: 08/02/1966
DOJ: 28/03/1990
LPT: Ranebennur
DMC: Davangere.
34. Sh. Dilip Nikalje,
S/o Sh. Ranu Nikalje,
DOB: 04/02/1961
DOJ: 03/12/1987
6 CP No. 390/2017 in OA No.3394/2016
and connected cases
LPT: Mangalwedha
DMC: Solapur.
35. Sh. G. Vardhan,
s/o sh. G. Gangadharan,
DOB: 09/04/1962
DOJ: 27/07/1987
DDK: Bangalore
36. Sh. M. Nagraj,
S/o Sh. Muniswamy,
DOB: 10/02/1963
DOJ: 03/03/1987
DDK : Bangalore.
37. Sh. M. Iyappa,
S/o Sh. Muniswamy,
DOB: 01/12/1960
DOJ: 06/01/1989
DDK: Bangalore.
38. Sh. V. Nagraj,
S/o Sh. Veerappachar'k.v.
DOB: 06/04/1964
DOJ: 03/03/1988
DDK: Bangalore
39. Sh. M. Manju Nath
S/o Sh. Ma,ingappa,
DOB: 23/07/1968
DOJ: 11/07/1991
DDK : Bangalore
40. Sh. K. Chanra Shekershastry,
S/o Sh. Chidanda shastry,
DOB: 05/12/1968
DOJ: 15/07/1991
DDK : Bangalore.
41. Sh. Anand Kumar,
s/o sh. Muniswamy K.
DOB: 15/01/1960
DOJ: 19/11/1984
DDK : Bangalore.
42. Sh. Madhu Suhan,
S/o Sh. P.K. Narayan Nair,
DOB: 04/04/1969
7 CP No. 390/2017 in OA No.3394/2016
and connected cases
DOJ: 10/05/1990
DDK: Bangalore.
43. Sh. M. Madeva,
S/o Sh. Muniyappa,
DOB: 30/04/1965
DOJ: 30/08/1990
LPT: KGF
DMC: Bangalore.
44. Sh. Babu Saheb Kanthi,
s/o sh. Rajesahed Kanthi,
DOB: 24/04/1965
DOJ: 10/11/1989
LPT: Hiriyur,
DMC: Davanager.
45. Sh. Baby,
S/o Sh. Orphan
DOB: 15/08/1963
DOJ: 17/11/1984
DDK : Bnagalore.
46. Sh. MD. Nazeer Ahmad,
S/o Sh. Shaik Ahmed,
DOB: 29/11/1964
DOJ: 24/04/1990
LPT: Nirmac
DMC: Kareem Nagar (tel)
47. Sh. Suresh Gaikwad,
S/o Sh. Gopinath Gaikwad,
DOB: 30/05/1964
DOJ: 16/11/1987
LPT: Ahmadnagar
DMC: Aurangabad (MH).
48. Sh. Ramesh Salve,
S/o Sh. Soja Salve,
DOB: 01/01/1962
DOJ: 26/10/1987
LPT: Ahmadnagar,
DMC: Aurangabad (MH).
49. Sh. Preetam Balmiki,
S/o sh. Ganga Prasad,
DOB: 11/06/1962
DOJ: 22/08/1991
8 CP No. 390/2017 in OA No.3394/2016
and connected cases
LPT: Khurai,
DMC: Sagar (MP).
50. Sh. Atmaram Lokhande,
S/o Sh. Chandrakant Lokhande,
DOB: 01/06/1968
DOJ: 32/05/1992
AIR: Pune (MH).
51. Sh. Jnanananda,
S/o Sh. Krishnappa Bhandary,
DOB: 22/09/1965
DOJ: 05/04/1990
AIR : Mangaluru.
52. Sh. Govind Sadiya,
S/o Sh. Dudabhai Saidya,
DOB: 10/08/1969
DOJ: 15/04/1989
LPT: Porbandar DDMC: Rajkot.
53. Sh. T. Mahalingappa,
s/o Sh. Thimmaiah,
DOB: 01/06/1961
DOJ: 29/11/1989
7 OA-3394/2016
DD HPT Hassan Karnataka,
54. Sh. Shivanand Hatagade,
S/o Sh. Ganeshrao,
DOB: 01/06/1965
DOJ: 23/11/1989
LPT: Degloor,
DMC: Nanded (MH)
55. Sh. Vijay Kumar B. Jamadar,
s/o Sh. Basvant Ray,
DOB: 01/06/1964
DOJ: 14.08.1989
DDRC: Solapur,
DMC: Solapur (MH.).
56. Sh. Basi. Subbarauidi.
S/o Sh. Thirumalaiah,
DOB: 07/08/1963
DOJ: 12/08/1992
Air: Hyderabad
(Telangana).
9 CP No. 390/2017 in OA No.3394/2016
and connected cases
57. Sh. Gurudas G. Gawas,
S/o Sh. Ganesh B. Gawas,
DOB: 26/02/1964
DOJ: 28/05/1987
Helper: 01 April 1995
AIR : Panji Goa.
58. Sh. Jumma Tadavi,
S/o sh. Ismaile Tadavi
DOB: 05/01/1970
DOJ: 25/04/1995
HPT: Jalgaon
59. Sh. Shivputra Sarwadkar,
S/o Sh. Laxman Sarwadkar,
DOB 18/04/1970
DOJ: 17/03/1994
LPT: Pandharpur
DMC: Solapur.
60. Sh. Daud Dhuliya,
S/o Sh. Vinja Dhuliya,
DOB: 06/06/1966
DOJ: 21/03/1994
LPT: Jaora,
DMC: Ratlam (MP).
61. Sh. C. Ramakrishna,
DOB: 08/06/1971
DOJ: 24/02/1995
LPT: Pavagada,
DMC: Bangalore (Karnataka).
62. Sh. M.S. Mani,
S/o Sh. Munirathnam,
DOB: 20/07/1968
DOJ: 17/01/1992
DDK: Bangalore
(Karnataka).
63. Sh. S. Riyaz Ahmed,
s/o Sh. Shaikahmed,
DOB: 12/06/1968
DOJ: 06/07/1991
DDK: Bangalore
(Karnataka). ... Petitioners
(By Advocate: Dr. Ashwani Bhardwaj)
10 CP No. 390/2017 in OA No.3394/2016
and connected cases
Versus
1. Shri Ajay Mittal,
Secretary,
Ministry of Information & Broadcasting,
Shastri Bhawan, New Delhi.
2. Shri Rajeev Singh
The CEO.,
Prasar Bharti,
PTI Building,
New Delhi.
3. Smt. Supriya Sahu,
The Director General,
Doordarshan Kendra,
Doordarshan Bhawan,
Mandi House,
New Delhi. ... Respondents
(By Advocate: Mr. Saket Chandan for Mr. Rajeev Sharma)
CP No. 384/2017
1. Sh. Ravindra Baliram Patil
S/o Sh. Baliram Shankar Patil
D.O. Birth: 05/04/1959, Age 57
D.O. Joining: 09/10/1984
LPT: Raver DMC: Bhusawal.
2. Sh. Suhas Laxmanprasad Sharma
S/o Sh. Laxmanprasad Y. Sharma
D.O. Birth: 17/01/1968, Age: 48
D.O. Joining: 29/06/1991
LPT: TVRC Beed
DMC: Auranga Bad
3. Sh. Ambika Prasad Upadhyay
S/o Late Sh. Mihi Lal Upadhyay
D.O. Birth: 01/07/1962, Age-54
D.O. Joining: 16/09/1988
LPT: Narsinghpur
DMC: Jabalpur
4. Sh. Sunkara Lakshmana Rao
S/o Sh. S. Papa Rao
D.O. Birth: 05/04/1967, Age 49
D.O. Joining: 05/02/1992
LPT: Kakinada, DMC: Rajahmundry
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and connected cases
5. Sh. M. Ramchander
S/o Sh. Shanker
D.O. Birth: 07/11/1962, Age 54
D.O. Joining: 05/06/1992
AIR: Hyderabad.
6. Sh. Md. Khaleed Ali Khan
S/o Sh. M.B.A. Khan
D.O. Birth: 12/09/1966
D.O. Joining: 24/01/1992
AIR: Hyderabad (Telangana)
7. Sh. Nyalam Lingam
S/o Sh. Nyalam Narsimlu
D.O. Birth: 20/02/1962
D.O. Joining: 01/06/1987
LPT: Nizamabad
DMC: Hyderabad.
8. Sh. Guduru Sreenivasulu
S/o Sh. Guduru Muneiah
D.O. Birth: 02/01/1962,
D.O. Joining: 11/06/1987
LPTV: Kadapa
DMC: Kadapa District (AP.)
9. Sh. Mamidisetla Jayaram
S/o Sh. Mamidisetla Pedda Subbanna
D.O. Birth: 08/07/1970
D.O. Joining: 07/01/1995
LPTV: Proddatur
DMC: Kadapa District.
10. Sh. Mogusala Ramana Reddy
S/o Sh. Laxma Reddy
D.O. Birth: 10/08/1965
D.O. Joining: 08/01/1990
LPT: Ramagundam
DMC: Warangal.
11. Sh. Jenu Nageswara Rao
S/o Sh. J. Venkateswara Rao
D.O. Birth: 24/05/1970
D.O. Joining: 26/03/1994
LPT: Bhimavaram
DMC: Rajahmundry(AP).
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and connected cases
12. Sh. R. Chitti Babu
S/o Late Sh. R. Rama Krishna
D.O. Birth: 19/06/1963
D.O. Joining: 04/08/1992
DDK: Hyderabad.
13. Sh. P. Vasudev
S/o Sh. P. Rajahai
D.O. Birth: 19/04/1963
D.O. Joining: 15/06/1988
DDK: Hyderabad.
14. Sh. Sode Raja Pratap Rudradev
S/o Sh. S. Vedaprakash
D.O. Birth: 01/12/1959
D.O. Joining: 06/02/1988
DDK: Hyderabad.
15. Sh. Nune Bikshapathi
S/o Sh. N. Chandraiah
D.O. Birth: 02/03/1960
D.O. Joining: 03/02/1983
DDK: Hyderabad.
16. Sh. Pastam Ramulu
S/o Sh. P. Pochaiab
D.O. Birth: 30/03/1960
D.O. Joining, 16/11/1991
DDK: Hyderabad.
17. Sh. P. Krishna
S/o Sh. Dhamaraj
D.O. Birth: 10/10/1958
D.O. Joining: 08/02/1983
DDK: Hyderabad.
18. Sh. Kommu Maisalah
S/o Sh. K. Durgaih
D.O. Birth: 10/04/1958
D.O. Joining: 03/02/1983
DDK: Hyderabad.
19. Sh. S. Janglah
S/o Late S. Satya
D.O. Birth: 01/01/1960
D.O. Joining: 07/03/1984
DDK: Hyderabad.
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and connected cases
20. Sh. Doddoju Rameswaram
S/o Sh. D. Pedda Govindalah
D.O. Birth: 07/06/1968
D.O. Joining: 29/11/1990
DDK: Hyderabad.
21. Sh. T. Harinath Rao
S/o Sh. T. Hanumanth Rao
D.O. Birth: 04/04/1969
D.O. Joining: 07/08/1992
DDK: Hyderabad.
22. Sh. Katta Janardhan
S/o Sh. K. Venkataiah
D.O. Birth: 11/01/1963
D.O. Joining: 06/06/1992
DDK: Hyderabad.
23. Sh. Shivsingh Kanwar
S/o Sh. Mattulal Kanwar
D.O. Birth: 04/02/1967
D.O. Joining: 24/05/1990
LPT: Sakti, DMC: Bilaspur(CG).
24. Sh. Narayan Singh Rathore
S/o Sh. Udayram Rathore
D.O. Birth: 09/05/1967
D.O. Joining: 20/07/1990
LPT: Pendra Road
DMC: Shahdol (MP).
25. Sh. Rupchand Narnowre
S/o Sh. Tularam Narnowre
D.O. Birth: 10/03/1965
D.O. Joining: 09/11/1989
LPT: Balaghat, DMC: Jabalpur(MP).
26. Sh. Balu Gengaje
S/o Sh. Laxman Gangaje
D.O. Birth: 10/06/1971
D.O. Joining: 10/01/1994
AIR: Pune.
27. Sh. M. Veeraswamy
S/o Sh. Yellaiah
D.O. Birth: 05/10/1970
D.O. Joining: 09/10/1990
DDK: Warangal.
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and connected cases
28. Sh. M. Satya Rao
S/o Late Sh. M. Ramarao
D.O. Birth: 13/06/1971
D.O. Joining: 18/05/1995
LPT TVRC: Kurasia
DMC: Shahdol(MP).
29. Sh. P. Ramulu
S/o Sh. Narayana
D.O. Birth: 16/10/1957
D.O. Joining: 19/08/1982
DDK: Hyderabad.
30. Sh. Messi. Sammaiah
S/o Sh. Muthaiah
D.O. Birth: 03/09/1964
D.O. Joining: 18/12/1992
TVRC: Yellandu
DMC: Warangal
31. Sh. Ponduri Venkata S. Rao
S/o Sh. Ponduri Anjaneylu
D.O. Birth: 01/07/1965
D.O. Joining: 27/02/1988
LPTV: Nellore
DMC: Nellore(AP).
32. Sh. E. Gyaneshwar
S/o Sh. E. Sudershan
D.O. Birth: 04/06/1960
D.O. Joining: 25/11/1991
DDK: Hyderabad.
33. Sh. Raju Bhaguji Kuslangwad
S/o Sh. B. Punjaji Kuslangwad
D.O. Birth: 02/09/1968
D.O. Joining: 27/10/1990
DD HPT: Aurangabad.
34. Sh. Asadi Rajendran
S/o Sh. Asadi Jesudas
D.O. Birth: 01/07/1959
D.O. Joining: 11/07/1991
AIR: Kadapa (AP)
35. Sh. V. Ashok Kumar
S/o Sh. V. Balaram
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D.O. Birth: 25/10/1960
D.O. Joining: 12/03/1991
TVRC: Nalgonda
DMC: Hyderabad.
36. Sh. Rama Naik
S/o Sh. Bheema Naik
D.O. Birth: 20/07/1963
D.O. Joining: 19/01/1994
DDK-HPT Hassan
DMC-Mysure(Karnataka). .....Petitioners
(By Advocate: Dr. Ashwani Bhardwaj )
Versus
1. Shri Ajay Mittal,
Secretary,
Ministry of Information & Broadcasting,
Shastri Bhawan, New Delhi.
2. Shri Rajeev Singh
The CEO.,
Prasar Bharti,
PTI Building,
New Delhi.
3. Smt. Supriya Sahu,
The Director General,
Doordarshan Kendra,
Doordarshan Bhawan,
Mandi House,
New Delhi. ... Respondents
(By Advocate: Mr. Saket Chandan for Mr. Rajeev Sharma)
CP No. 386/2017
(01) Sh. Ashish Mandal
S/o Late Narendra Nath Mandal
D.O. Birth: 26/06/1973
D.O. Joining: 13/06/2003
LPT: Kanker
DMC: Raipur (CG)
(02) Sh. Sanilla Ganesh
S/o Sh. Jangaiah
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D.O. Birth: 02/08/1968
D.O. Joining: 19/06/1996
LPT: Veldanda
DMC: Mahaboobnagar
(03) Sh. Dharimisetty Venkata Rao
S/o Sh. Dharimisetty Ramanaiah
D.O. Birth:15/01/1976
D.O. Joining: 22/03/1990
LPT: Lakkireddypalli
DMC: Kadapa District (AP)
(04) Sh. Vepamanu Jagannathan
S/o Sh. Vepamanu C. Govindappa
D.O. Birth:03/05/1972
D.O. Joining: 01/10/1999
LPT: Kadiri
DMC: Kadapa District (AP)
(05) Sh. M. Ramulu
S/o Sh. Bakkaiah
D.O. Birth:15/11/1970
D.O. Joining: 16/02/2000
TVRC: Nagarkurnool
DMC: Mahaboobnagar (Tel.)
(06) Sh. Vikas Sudhakar Badkas
S/o Sh. Sudhakar Badkas
D.O. Birth:07/07/1972
D.O. Joining: 09/11/1996
LPT: Vita
DMC: Kolhapur
(07) Sh. M. Amaranath Naik
S/o Sh. M. Deepala Naik
D.O. Birth:060/06/1970
D.O. Joining: 07/05/1997
TVRC: Kuppam
DMC: Bangalore.
(08) Sh. Malkhan Singh Patel
S/o Sh. Nathooram Patel
D.O. Birth:23/10/1975
D.O. Joining: 16/03/2000
TVRC: Panchmari
DMC: Itarsi (MP).
(09) Sh. Nitil Ganpat Rahate
17 CP No. 390/2017 in OA No.3394/2016
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S/o Sh. Ganpat S. Rahate
D.O. Birth:26/07/1971
D.O. Joining: 09/11/1999
LPT: Deoruki
DMC: Kolhapur.
(10) Sh. Rajesh Balwant Vichare
S/o Sh. Balwant R. Vichare
D.O. Birth:26/06/1975
D.O. Joining: 05/11/1999
LPT: Rajapur
DMC: Kolhapur.
(11) Sh. D. Jyotheeswaran
S/o Sh. K. Doraswamy
D.O. Birth:10/05/1973
D.O. Joining: 29/09/1997
LPT: Palaman
DMC: Kadapa District (AP)
(12) Sh. Kirtikumar K. Sh. Mali
S/o Sh. Kashiram Sh. Mali
D.O. Birth:25/07/1971
D.O. Joining: 11/10/1999
DDK: HPT Bhuj (Gujrat)
(13) Sh. Rajnish Asarsa,
S/o Sh. Bhagwati Prasad
D.O.B. :13/10/1973
D.O. Joining: 12/12/1997
DDK: Ahmedabad (Gujrat)
(14) Sh. Nagendra Sian Barad
S/o Sh. Arian Bhai Ata Bhai Barad
D.O. Birth:01/06/1970
D.O. Joining: 05/05/1998
LPT: Veraval
DMC: Rajkot (Gujrat)
(15) Sh. Narayan Pawar
S/o Sh. Manikrao Pawar
D.O. Birth:16/02/1975
D.O. Joining: 01/02/1999
TVRC: Amravati
DMC: Akola. ...Petitioners
(By Advocate: Dr. Ashwani Bhardwaj )
18 CP No. 390/2017 in OA No.3394/2016
and connected cases
Versus
1. Shri Ajay Mittal,
Secretary,
Ministry of Information & Broadcasting,
Shastri Bhawan, New Delhi.
2. Shri Rajeev Singh
The CEO.,
Prasar Bharti,
PTI Building,
New Delhi.
3. Smt. Supriya Sahu,
The Director General,
Doordarshan Kendra,
Doordarshan Bhawan,
Mandi House,
New Delhi. ... Respondents
(By Advocate: Mr. Saket Chandan for Mr. Rajeev Sharma)
C.P. No.388 of 2017
(1) Shri D.B. Ade
S/o Shri Baba Raoji Ade
D.O. Birth:13/01/1978
D.O. Joining: 28/03/2000
LPT: Umarkhed, DMC: Nanded
(2) Shri Jatin Kumar Deo
S/o Shri Suranarayan Deo
D.O. Birth: 12/01/1973
D.O. Joining: 18/11/1998
LPT: Rairakhol
DMC: Sambalpur
(3) Shri Dilip Chourasiya
S/o Shri Komalchand Chou.
D.O. Birth: 16/06/1971
D.O. Joining: 22/11/1999
LPT: Kurwai
DMC: Ashoknagar Guna (MP)
(4) Shri Mahesh Namdev
S/o Shri Jeewanlal Namdev
19 CP No. 390/2017 in OA No.3394/2016
and connected cases
D.O. Birth: 03/03/1972
D.O. Joining: 18/07/1998
LPT: Ashoknagar
DMC: Ashoknagar (MP)
(5) Shri Rajesh Kumar Patel
S/o Shri Kantu Bhai Patel
D.O. Birth 01/06/1973
D.O. Joining: 18/06/1998
LPT: Dharampur DMC: Surat
(6) Shri Ashvin Bhai Patel
S/o Shri Mohan Bhai Patel
D.O. Birth: 12/06/1976
D.O. Joining: 01/03/2000
LPT: Dharampur DMC: Surat
(7) Shri Anil V Waghmare
S/o Shri Vashwanath Waghmare
D.O. Birth: 09/09/1975
D.O. Joining: 05/01/1999
LPT: Buldhana DMC: Bhusawal
(8) Shri Naresh Patel
S/o Shri Kanji Bhai Patel
D.O. Birth 23/04/1973
D.O. Joining: 20/01/2000
LPT: Amod DMC: Bharuch
(9) Shri Kashiram Tokare
S/o Shri Ravji Tokare
D.O. Birth: 10/11/1972
D.O. Joining: 11/11/1998
LPT: Silvassa DMC: Nasik
(10) Shri Vikas Bawane
S/o Shri Karnuji Bawane
D.O. Birth: 14/09/1974
D.O. Joining 21/05/1997
HPT: Chandrapur
DMC: Chandrapur
(11) Shri Suresh B AAgawane
S/o Shri Bhagwan Aagawane
D.O. Birth: 01/06/1969
D.O. Joining: 05/10/1995
LPT: Dhule DDMC: Jalgaon
20 CP No. 390/2017 in OA No.3394/2016
and connected cases
(12) Shri Vishwanath Thakare
S/o Shri Shankar Thakare
D.O. Birth: 04/05/1973
D.O. Joining: 09/02/1999
LPT: Yavatmal, DMC: Nagpur
(13) Shri Gajanan Tirmare
S/o Shri Marotrao Tirmare
D.O. Birth: 23/08/1973
D.O. Joining: 29/01/1999
LPT: Morshi, DMC: Nagpur
(14) Shri Dinesh Pawar
S/o Shri Harising Pawar
D.O. Birth: 06/05/1975
D.O. Joining: 14/03/2000
LPT: Betul
DMC: Itarasi(MP)
(15) Shri Dileep Rajpur
S/o Shri Pratap Rajput
D.O. Birth 17/06/1975
D.O. Joining: 13/03/2000
LPT: Harda
DMC: Itarasi
(16) Shri A Nagaraju
S/o Shri Ramulu
D.O. Birth: 15/04/1972
D.O. Joining: 07/02/2000
LPT: Medak
DMC: Hyderabad(Telangana)
(17) Shri N. Mahesha
S/o Shri Narayimhe Gowda
D.O. Birth: 05/01/1972
D.O. Joining: 27/03/1997
DDK: Bangalore
(18) Shri C. Mahender
S/o Shri Madhusudhan
D.O. Birth: 18/05/1969
D.O. Joining: 25/09/1997
LPT: Kamareddy
DMC: Hyderabad(Tel)
(19) Shri Rajmowli
S/o Shri Santhaiah
21 CP No. 390/2017 in OA No.3394/2016
and connected cases
D.O. Birth: 25/06/1968
D.O. Joining: 28/10/1996
LPT: Siddhipet, DMC: Hyderabad(Tel)
(20) Shri Govinda Pendam
S/o Shri Ganpat Pendam
D.O. Birth: 10/10/1974
D.O. Joining: 01/11/1999
LPT: Sironcha
DMC: Chandrapur
(21) Shri Subhash Chandra Patel
S/o Shri Govind Prasad Patel
D.O. Birth: 02/10/1973
D.O. Joining: 19/11/1999
LPT: Sironj
DMC: Ashoknagar Guna(MP)
(22) Sh. Nawab Pathan
S/o Shri Sattar Pathan
D.O. Birth: 24/02/1975
D.O. Joining: 01/01/1999
LPT: Malegaon (Nasik)
DMC: Aurangabad (MH)
(23) Shri Chandar Deshmukh
S/o Shri Kashiram Deshmukh
D.O. Birth: 01/06/1970
D.O. Joining: 26/10/1995
LPT: Satana
DDMC: Aurangabad (MH)
(24) Shri Muniganti Ramamurthy
S/o Shri M. Anandam
D.O. Birth: 10/06/1971
D.O. Joining: 25/09/1997
DD Kendra Warangal
(25) Shri Pradeep Dugam
S/o Sh. Vishwambher Dugam
D.O. Birth: 29/12/1972
D.O. Joining: 05/01/1999
DDRC: Omerga
(26) Shri Basaboina Meghanath
S/o Shri Satyanarayana
D.O. Birth: 25/12/1975
D.O. Joining: 11/02/1999
22 CP No. 390/2017 in OA No.3394/2016
and connected cases
LPT: Bellampalli
DDMC: Warangal (Tel.)
(27) Shri Haridas Ondre
S/o Shri Bhimrao Ondre
D.O. Birth: 10/05/1973
D.O. Joining: 06/09/1999
LPT: Bhamragad
DDMC: Chandrapur .....Petitioners
(By Advocate:Dr. Ashwani Bhardwaj)
Versus
1. Shri Ajay Mittal,
Secretary,
Ministry of Information & Broadcasting,
Shastri Bhawan, New Delhi.
2. Shri Rajeev Singh
The CEO.,
Prasar Bharti,
PTI Building,
New Delhi.
3. Smt. Supriya Sahu,
The Director General,
Doordarshan Kendra,
Doordarshan Bhawan,
Mandi House,
New Delhi. ... Respondents
(By Advocate: Mr. Saket Chandan for Mr. Rajeev Sharma)
ORDER
By Hon'ble Mr. V. Ajay Kumar, Member (J):
Since the facts and law involved in these CPs are identical, the same are disposed of by way of this common order. However, the facts in C.P. No. 390/2017 in OA No.3394/2016 are considered.
23 CP No. 390/2017 in OA No.3394/2016
and connected cases
2. OA No. 3394/2016 filed by the applicants was disposed of by this Tribunal on 04.10.2016 as under:-
"2. Learned counsel for the applicant argued that this case was similar to OA No. 1949/2012 which was decided by a Co-ordinate Bench of this Tribunal on 03.04.2014. The aforesaid judgment was also followed in OA No. 3607/2014 decided on 10.10.2014. Learned counsel stated that the applicants would be satisfied in case directions were given to the respondents to examine the case of the applicants and extend to them the same benefits.
3. In view of the limited prayer made by the applicants, we dispose of this OA at admission stage itself without issuing notice to the respondents and without going into the merits of the case with a direction to them to examine the case of the applicants herein in the light of the judgment in and OA No. 3607/2014. In case it is found that the case of the applicants is similar to these aforementioned judgments, then they be extended the same benefits as were granted to the applicants therein. The respondents shall decide the case of the applicants within a period of sixty days from the date of receipt of a certified copy of this order and they shall communicate their decision to the applicants by means of a reasoned and speaking order. No costs."
3. In compliance of the aforesaid orders, the respondents issued the Speaking Order dated 20.12.2016 and the relevant part of the same reads as under:-
"WHEREAS, Shri Hoobraj Singh Thakur & 62 ors. filed OA No.3394/2016 Vs. UOI & 2 ors. before the Hon'ble CAT, New Delhi seeking financial upgradation under ACP in the pay scale of Rs. 4500-7000 for the applicants as 1st ACP and 2nd ACP in the next pay scale as per their hierarchy. The Hon'ble CAT, Principal Bench, New Delhi passed an order on 04.10.2016 with the direction to the respondents to examine the case of the applicants in the light of the judgment in OA No. 1949/2012 and OA No. 3607/2014. In case, it is found that the case of the applicants is similar to these aforementioned judgments, then they be extended the same benefits as were granted to the applicants therein.24 CP No. 390/2017 in OA No.3394/2016
and connected cases AND WHEREAS, some similarly situated persons had filed OA No. 1949/2012 and 3607/2014 for similar relief, which was disposed of by the Hon'ble CAT vide their order dated 03.04.2014 and 10.10.2014 respectively, inter-alia, directing the respondents to grant the scale of Technician, i.e. 4500-7000 to the applicants therein from the due date as ACP benefits.
AND WHEREAS, as per Recruitment rules Promotional avenue for the post of Helper, erstwhile Group `D' post to Lower Division Clerk (LDC) & Technical is as under:
(A) 5% of the post of LDC are being filled by promotion on the basis of seniority subject to the rejection of the unfit (i) from amongst Group `D' employees of All India Radio/ Doordarshan having nine years regular service in Group `D' posts and (ii) possessing the educational qualifications for the post.
(B) 5% of the post of LDC are being filled up by promotion on the basis of Limited Departmental Competitive Examinations (LDCE) amongst Group `D' employee of AIR & DDn.
(C) 5% of the post of Technician are being filled by promotion on the basis of Limited Departmental Competitive Examination from Helper.
Further, DG:AIR, being Cadre Controlling Authority of Engineering Staffs vide its letter dated 06.08.2014 informed that Helpers being erstwhile Gr. D employee are eligible for promotion as LDC and Technician. For promotion on the basis of seniority subject to the rejection of the unfit is only in the post of LDC. Therefore their next promotional post is LDC and not Technician since they can be promoted to the post of Technician only if they possess desired educational qualification required for the post of Technician and qualify the Limited Departmental Competitive Examination (LDCE) and not on seniority basis. In addition, Helpers including other certain posts who were granted upgraded pay scale by M/o I & B No.310/173/97-B (D) dated 25.02.1999 have not been granted/ approved for extending the benefit of ACP by the Ministry of I & B so far. Therefore, extending the benefit as per verdict of Hon'ble CAT, PB, New Delhi to the applicants of OA No. 1949/2012 appears contrary to the relevant provision of DOP&T on ACP instructions issued from time to time. Further, DG: DD was advised to challenge the Hon'ble CAT's order.
AND WHEREAS, DG: Doordarshan had filed Writ Petition no.5597/2015 before the Hon'ble High Court, New Delhi challenging order dated 03.04.2014 passed by the Hon'ble CAT, New Delhi. The Hon'ble High Court 25 CP No. 390/2017 in OA No.3394/2016 and connected cases vide its order dated 27.05.2015 gave following interim relief, "In the meanwhile, save and except to the extent that partial implementation of the order has already taken place, without disturbing the same, rest of the implementation of the order shall remain stayed till further order."
NOW THEREFORE, in view of the above, the Writ Petition is still pending for adjudication before the Hon'ble High Court and sub-judice, the competent authority has come to the conclusion that further necessary action in the matter i.e. financial upgradation under ACP in the pay scale of Rs.4500-7000 to the applicants working as Helpers would be taken up after final verdict in the case, which is hereby communicated to all applicants.
This issues with the approval of DG: DD."
4. In W.P. (C) No.5597/2015 in Union of India and Others Vs. Rishi Raj and Others (filed against the order of this Tribunal in OA No.1949/2012 dated 03.04.2014, following which, the OA of the applicants in the instant CP was disposed of), by order dated 27.05.2015, the Hon'ble High Court of Delhi passed the following order:-
"List the matter for final hearing on 29.10.2015. In the meanwhile, save and except to the extent that partial implementation of the order has already taken place, without disturbing the same, rest of the implementation of the order shall remain stayed till further orders".
5. The applicants in OA No.3394/2016 filed the instant CP alleging that the respondents have violated the orders of this Tribunal in the said OA dated 04.10.2016.
6. Heard Dr. Ashwani Bhardwaj, the learned counsel for the petitioners in all the CPs and Mr. Saket Chandan for Mr. Rajeev Sharma, the learned counsel for the 26 CP No. 390/2017 in OA No.3394/2016 and connected cases respondents in all the CPs and perused the pleadings on record.
7. Dr. Ashwani Bhardwaj, the learned counsel appearing for the petitioners submits that since the respondents have complied with the orders of this Tribunal in Rishi Raj's case (supra) to some extent, and since the Hon'ble High Court by its order dated 27.05.2015 in Rishi Raj's case, not stayed the partial implementation to the extent that the orders were already implemented, the action of the respondents in not granting the said benefit to the petitioners is in violation of the orders of this Tribunal.
8. We cannot agree with the submission of the learned counsel for the petitioners. Admittedly, the petitioners sought extension of benefit of the judgment in Rishi Raj and Others case. The Hon'ble High Court in W.P. (C) No.5597/2015 filed against the judgment in Rishi Raj and Other, after noticing that the orders in the said OA were complied with to some extent, saved that part and stayed the implementation of the remaining order. That means, once the order on which the petitioners are placing reliance is stayed by the Hon'ble High Court, the action of the respondents cannot be said to be a wilful 27 CP No. 390/2017 in OA No.3394/2016 and connected cases disobedience. It is not in dispute that the said stay is still in operation and the said W.P. is still pending.
9. In the circumstances, we do not find any merit in the CP and accordingly the same is dismissed.
10. The other CPs are also dismissed under the identical circumstances. No costs.
Let a copy of this order be placed in all the files.
(Aradhana Johri) (V. Ajay Kumar) Member (A) Member (J) RKS