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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Boiler Operation Engineers' Rules, 2000

(1)No person who does not possess a First Class Certificate of Proficiency as Boiler Operation Engineer under these rules shall be deemed a fit and proper person to hold charge of a boiler or boilers of Power Stations exceeding the limits laid down in sub-rule (1) of rule 3.