Section 23(3) in The Lovely Professional University Act, 2005
(3)The Academia-Industry Interface Council shall exercise and perform the following powers and functions, namely :-(a)to collaborate with the associations or organizations of industries, research organizations, professional associations or any other institution, in India and abroad; and(b)to undertake any other activities as it may deem necessary or expedient in the furtherance of the objects of the University.
