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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Children's and Women's Welfare Service Rules, 1989

(1)In order to fill up the vacancies through direct recruitment in any recruitment year, the vacancies shall be notified to the Employment Exchanges of the district. An advertisement shall also be published in one Oriya newspaper inviting applications directly from the eligible candidates for consideration.