Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(6) in The Orissa Forest Shooting Rules, 1973 (6)All recognised 'Shikar Agents' or Companies or Shikaries shall furnish to the licencing authority the information required to be filled by the permit-holder under Rule 13.
