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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in The Mines Rescue Rules, 1985

(2)Notwithstanding such repeal anything done or any action taken under the said rules shall be deemed to have been done or taken under the corresponding provisions of these rules.Form I[See rule 3(4)]Intimation Of Appointment, Etc., Of SuperintendentFrom......................................................................................To