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Union of India - Section

Section 38 in The Mines Rescue Rules, 1985

38. Repeal and saving

.-(1) The Coal Mines Rescue Rules, 1959 are hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said rules shall be deemed to have been done or taken under the corresponding provisions of these rules.Form I[See rule 3(4)]Intimation Of Appointment, Etc., Of SuperintendentFrom......................................................................................To