Himachal Pradesh High Court
Ram Kali & Another vs . Ram Chand on 30 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ram Kali & another vs. Ram Chand .
Cr.MMO No. 86 of 2022 30.5.2022 Present: None for the petitioners.
Mr.O.C. Sharma, Advocate, for the respondent.
As per report of the Registry, reply is lying under objection. Learned counsel for the respondent submits that objections have been removed today itself. Being so, reply be taken on record.
Rejoinder thereto, be filed within one week.
List after two weeks.
(Vivek Singh Thakur), Judge.
30th May, 2022 (Keshav) ::: Downloaded on - 30/05/2022 20:06:23 :::CIS