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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(ix) in Tamil Nadu Electricity Grid Code, 2005

(ix)By 6 PM each day, the SLDC shall convey the ex-power plant "despatch schedule" to each of the State generating stations and "net drawal schedule" to each of the State beneficiary / distribution licensee through SSLDC in MW for different hours, for the next day.