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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Thakur Dass & Ors. vs . Chinta Devi on 18 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Thakur Dass & Ors. Vs. Chinta Devi Cr. Revision No.236 of 2023 .

18.07.2023 Present: Mr. T.S. Chauhan, Advocate, for the petitioners.

Mr. Devender K. Sharma, Advocate, for the respondent.

Cr.MP No.1478 of 2023 Learned counsel for the applicants-petitioners states that he does not want to press the present application.

Therefore, in view of the submission made by learned counsel for the applicants-petitioner, the application is dismissed as not pressed.

Cr. MP No.2523 of 2023 Learned counsel for the respondent prays for and is granted two days' time to file reply.

List on 20.07.2023.

( Sushil Kukreja ) Judge July 18, 2023 (VH) ::: Downloaded on - 18/07/2023 20:54:27 :::CIS