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[Cites 0, Cited by 0] [Section 25(30)] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(30)(i) in The Bharathidasan University Act, 1981

(i)to raise on behalf of the University, loans from the Central or any State Government [* * *] [Omitted by the Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).] or the public or any corporation owned or controlled by the Central or any State Government;