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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Tamilnadu - Subsection

Section 91(1)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The amount standing to the credit of the education fund, with the Tamil Nadu Co-operative Union shall be invested separately in the Tamil Nadu State Co-operative Bank or in any financing bank, as the Registrar may direct.