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Himachal Pradesh High Court

Narotam Ram (Deceased) & Ors vs Dillu & Ors on 25 August, 2023

Author: Virender Singh

Bench: Virender Singh

Narotam Ram (deceased) & ors Vs Dillu & ors RSA No. 117 of 2023 .

25.8.2023 Present: Dr. Lalit Kumar Sharma, Advocate, for the appellants.

Mr. Rocky, Advocate vice Mr. Devender K. Sharma, Advocate, for respondents No. 1 to 3.

For consideration on admission, list on 13.10.2023.

of CMP No. 6671 of 2023 rt Reply be filed on or before the next date of hearing. Interim order to continue.

(Virender Singh) Judge August 25, 2023 (kalpana) ::: Downloaded on - 25/08/2023 20:36:52 :::CIS