Himachal Pradesh High Court
Vinters Association Of Himachal And ... vs . Uoi And Others on 30 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Vinters Association of Himachal and another vs. UOI and others CWP No 2281 of 2023 .
30.10.2023 Present: Ms. Jai Prabha, Advocate vice Mr. Goverdhan Lal Sharma, Advocate, for the petitioners.
Mr. Balram Sharma, DSGI, for respondents No. 1 and 2.
M/s Rupinder Singh, Additional Advocate General with Mr. Sumit Sharma, Deputy Advocate General and Mr. of Rajat Chauhan, Law Officer, for respondents No. 3 to 7- State List on 29.12.2023. Pleadings be completed in the rt meanwhile.
Interim to continue.
(Ajay Mohan Goel) Judge October 30, 2023 (narender) ::: Downloaded on - 30/10/2023 20:34:21 :::CIS