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State of Rajasthan - Section

Section 26 in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012

26. Term of Office and Vacancy of Members of Academic Council.

(1)The terms of the office of the members of the Academic Council shall be three years. They may be renominated also.
(2)The membership of the Academic Council shall be declared vacant by death or resignation of a member:Provided that in case of those members who are nominated to the Academic Council by virtue of their holding any post, it shall be declared vacant in the event of such a member ceasing to hold that office:Provided further that if any member remains absent at the three consecutive meetings of the Academic Council without proper leave of absence, his membership shall be automatically terminated and it shall be declared vacant.
(3)The quorum for meetings of the Academic Council shall be five. If there is no quorum at the commencement of the meeting, the Chairman shall at the expiration of a half an hour take notice whether there are 5 members present and if there are not, the meeting shall forthwith be adjourned as the Chairman may decide. Such adjournment shall be recorded by the Registrar under the signature of the Chairman:Provided that in the case of an adjourned meeting, no quorum will be required.