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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012

(2)The membership of the Academic Council shall be declared vacant by death or resignation of a member:Provided that in case of those members who are nominated to the Academic Council by virtue of their holding any post, it shall be declared vacant in the event of such a member ceasing to hold that office:Provided further that if any member remains absent at the three consecutive meetings of the Academic Council without proper leave of absence, his membership shall be automatically terminated and it shall be declared vacant.