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Union of India - Section

Section 9 in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

9. Process of physical inspection for registration.

(1)The Authority or the external person shall conduct the physical inspection and collect information of physical parameters of the warehouse as per the requirements under rule 20 and any other requirement specified by the Authority, to the satisfaction of the Authority, and submit an inspection report to the Authority in such form as may be determined by the Authority through guidelines from time to time. .
(2)The external person shall complete the physical inspection of the warehouse of the applicant within twenty one working days of issuance of letter by the Authority.
(3)The Authority shall send a copy of the inspection report to the applicant within ten working days of the date of receipt of the physical inspection report from the external person.