Himachal Pradesh High Court
State Of H.P. vs . Ramdayal & Another Connected Matter on 16 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
State of H.P. vs. Ramdayal & another connected matter .
CMP(M) 956 of 2022 & CMP (M) No. 957 of 2022 16.08.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the appellant(s).
Mr. Rupinder Singh, Advocate, for all the respondents in CMP (M) No. 956 of 2022 and for respondent Nos. 1, 2, 4 & 6 in CMP(M) No. 957 of 2022.
Learned Counsel for the respondents in CMP(M) 956 of 2022 seeks time to file reply. In CMP(M) No. 957 of 2022, he seeks time to take steps for bringing on record the LRs of deceased respondent Nos. 3 & 5.
List after three weeks.
( A.A. Sayed )
Chief Justice
August 16, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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